ACTING MANSOOR AHMAD MIR, . SURESHWAR THAKUR

32 recorded High Court judgment(s) · 2014–2014

Courts

Disposal nature

Recent judgments

• SUNITA DEVI v. STATE — Himachal Pradesh High Court (2014-06-05)
• UMA SHANKAR v. STATE — Himachal Pradesh High Court (2014-06-05)
• JAI RAM v. STATE OF H.P — Himachal Pradesh High Court (2014-06-05)
• MS RAHEJA HYDEL POWER PVT LTD v. STATE OF H.P — Himachal Pradesh High Court (2014-06-05)
• ANJANA KUMARI v. STATE OF HP — Himachal Pradesh High Court (2014-06-05)
• SARITA KUMARI v. STATE — Himachal Pradesh High Court (2014-06-05)
• DEEPAK KUMAR v. STATE — Himachal Pradesh High Court (2014-06-05)
• NISHANT SHARMA v. STATE — Himachal Pradesh High Court (2014-06-05)
• ANJU SHARMA v. SAURABH CHANDRA — Himachal Pradesh High Court (2014-06-05)
• SANJEEV KUMAR v. STATE — Himachal Pradesh High Court (2014-06-05)