LexACTING MANSOOR AHMAD MIR, . RAJIV SHARMA
33 recorded High Court judgment(s) · 2013–2014
Open in Lexace · Search this judge's casesCourts
| Himachal Pradesh High Court | 33 |
Disposal nature
| Disposed Off | 25 |
| Dismissed | 6 |
| Granted | 1 |
| Dissmiss For Default/Non-Prosecution | 1 |
Recent judgments
- UPENDER SHUKLA v. STATE OF HP — Himachal Pradesh High Court (2014-05-01)
- RAJESH KUMAR SUMAN v. HPSEB LTD — Himachal Pradesh High Court (2014-05-01)
- DARSHAN KUMAR v. STATE OF HP — Himachal Pradesh High Court (2014-05-01)
- STATE OF HP v. PRABHU RAM — Himachal Pradesh High Court (2014-05-01)
- KRISHAN DUTT v. VINEET CHAUDHARY — Himachal Pradesh High Court (2014-05-01)
- OM DATT SHARMA v. DR. Y.S. PARMAR UNIVERSITY — Himachal Pradesh High Court (2014-05-01)
- STATE OF HP v. NANAK CHAND — Himachal Pradesh High Court (2014-05-01)
- SUNDER SINGH AND OTHERS v. ANIL GOSWAMI — Himachal Pradesh High Court (2014-05-01)
- STATE OF HP v. CHUNI LAL — Himachal Pradesh High Court (2014-05-01)
- PREM CHAND SHARMA v. DR. Y.S. PARMAR UNIVERSITY — Himachal Pradesh High Court (2014-05-01)