LexACTING MANSOOR AHMAD MIR, . KULDIP SINGH
195 recorded High Court judgment(s) · 2013–2014
Open in Lexace · Search this judge's casesCourts
| Himachal Pradesh High Court | 195 |
Disposal nature
| Disposed Off | 150 |
| Dismissed | 34 |
| Allowed | 5 |
| DISPOSED OFF | 2 |
| Dissmiss For Default/Non-Prosecution | 2 |
| DISMISSED | 1 |
| Granted | 1 |
Recent judgments
- MS SOMESH AND CO. v. MS MOHAN MEAKIN LTD. — Himachal Pradesh High Court (2014-01-09)
- VENITA DEVI v. R.D. DHIMAN — Himachal Pradesh High Court (2014-01-09)
- SAROP LAL v. K.SANJAY MURTHI — Himachal Pradesh High Court (2014-01-09)
- ASHA DEVI v. ROHIT JAMWAL — Himachal Pradesh High Court (2014-01-09)
- DR.MEENAKSHI MAHAJAN v. STATE OF HP — Himachal Pradesh High Court (2014-01-09)
- RAKESH KUMAR v. STATE OF HP — Himachal Pradesh High Court (2014-01-09)
- KRISHAN DUTT v. HPSEB LTD — Himachal Pradesh High Court (2014-01-08)
- BALAK RAM SHARMA v. STATE OF HP — Himachal Pradesh High Court (2014-01-08)
- SHER SINGH v. STATE — Himachal Pradesh High Court (2014-01-08)
- RAJENDER KUMAR v. R.D.DHIMAN — Himachal Pradesh High Court (2014-01-08)