ACTING MANSOOR AHMAD MIR

164 recorded High Court judgment(s) · 2013–2014

Courts

Himachal Pradesh High Court

164

Disposed Off	72
Dismissed	49
DISMISSED	16
DISPOSED OFF	10
Allowed	6
Remanded for retrial	4
DISMISSED FOR NON-PROSECUTION/DEFAULT AT FINAL HEARING STAGE	3
REMANDED	2

NEW INDIA ASSURANCE CO v. JOGINDER SHANKTA — Himachal Pradesh High Court (2014-06-06)
DALIP KUMAR v. NEW INDIA ASSURANCE CO. — Himachal Pradesh High Court (2014-06-06)
ORIENTAL INSURANCE CO. v. PREM SINGH — Himachal Pradesh High Court (2014-06-06)
NEW INDIA ASSURANCE CO. v. ANKIT SHANKTA — Himachal Pradesh High Court (2014-06-06)
ORIENTAL INSURANCE COMPANY v. PARKASH BHADUR — Himachal Pradesh High Court (2014-06-06)
INDIRA DEVI v. RANJEET SINGH — Himachal Pradesh High Court (2014-06-06)
PAAN DEI v. PAAN DEVI — Himachal Pradesh High Court (2014-05-30)
SARWAN SINGH v. BIMLA SHARMA — Himachal Pradesh High Court (2014-05-30)
JASWINDER KAUR v. SOMA CHAUHAN — Himachal Pradesh High Court (2014-05-30)
UNITED INDIA INSUJRANCE CO. v. RAJESH KUMAR — Himachal Pradesh High Court (2014-05-30)