ACTING , . MANMOHAN

303 recorded High Court judgment(s) · 2009–2018

Courts

Disposal nature

Recent judgments

• NYAYA BHOOMI THROUGH ITS PRESIDENT v. GOVT. OF NCT OF DELHI AND ORS — Delhi High Court (2018-04-04)
• GGSIP UNIVERSITY v. JYOTI RANI & ANR — Delhi High Court (2016-03-29)
• TUSHAR SHARMA v. UNION OF INDIA & ORS — Delhi High Court (2013-12-16)
• SOCIAL JURIST,A CIVIL RIGHTS GROUP v. KENDRIYA VIDYALAYA SANGHTHAN & ANR — Delhi High Court (2013-12-13)
• NORTH DELHI POWER LTD. v. M.C.D. — Delhi High Court (2013-12-09)
• RAM LAKHAN SINGH v. UOI & ANR. — Delhi High Court (2013-12-02)
• M/S GORKHA SECURITY SERVICES v. GOVT OF NCT OF DELHI & ORS — Delhi High Court (2013-11-29)
• SHRI G R GUPTA v. LOK SABHA SECRETARIAT — Delhi High Court (2013-11-29)
• NIRMALA KWATRA v. INDIAN OIL CORPORATION & ANR — Delhi High Court (2013-11-27)
• GURU NANAK DEV UNIVERSITY v. UOI & ORS. — Delhi High Court (2013-11-27)