Lex(ACTING), . MANISH CHOUDHURY
384 recorded High Court judgment(s) · 2019–2022
Open in Lexace · Search this judge's casesCourts
| Gauhati High Court | 384 |
Disposal nature
| Disposed Of | 244 |
| Dismissed | 57 |
| Allowed | 38 |
| Closed | 28 |
| Dismissed on withdrawal with liberty to approach again | 7 |
| Dismissed As infractuous | 5 |
| Dismissed On withdrawal no order for such liberty | 3 |
| Dismissed For Non-prosecution | 2 |
Recent judgments
- IMTIRENLA JAMIR v. THE STATE OF NAGALAND AND ANR. — Gauhati High Court (2022-06-13)
- IMTIRENLA JAMIR v. THE STATE OF NAGALAND AND ANR. — Gauhati High Court (2022-06-13)
- SRI HARI MOHAN ROY v. THE UNION OF INDIA AND 3 ORS — Gauhati High Court (2021-01-08)
- JUTIKA DAS v. SRI JAGADISH DAS — Gauhati High Court (2021-01-08)
- SRI PURNANANDA CHUTIA v. THE STATE OF ASSAM AND 3 ORS — Gauhati High Court (2021-01-06)
- SRI SASANKA KHOUND v. THE STATE OF ASSAM AND 3 ORS — Gauhati High Court (2021-01-06)
- ALL ASSAM GOVERNMENT SCHOOL SERVICE ASSOCIATION and 2 ORS. v. THE STATE OF ASSAM and 4 ORS. — Gauhati High Court (2021-01-06)
- RUKON AHMED BARBHUIYA AND ANR. v. THE STATE OF ASSAM AND 2 ORS. — Gauhati High Court (2021-01-06)
- SATYAJIT SARMAH v. THE STATE OF ASSAM and 4 ORS, — Gauhati High Court (2021-01-06)
- HEMANTA GOGOI v. THE STATE OF ASSAM AND 4 ORS — Gauhati High Court (2021-01-06)