(ACTING), . MANASH RANJAN PATHAK

26 recorded High Court judgment(s) · 2018–2025

Courts

Gauhati High Court

Dismissed	10
Disposed Of	8
Allowed	4
Rejected	2
Dismissed As infractuous	1
Dismissed On withdrawal no order for such liberty	1

MD SUBED ALI v. THE UNION OF INDIA AND 6 ORS. — Gauhati High Court (2025-06-23)
SHRI JAGANNATH ROY v. THE UNION OF INDIA AND 6 ORS — Gauhati High Court (2019-09-11)
MUSTT JAN NESSA @ MUSTT JONO NESSA v. THE UNION OF INDIA AND 5 ORS — Gauhati High Court (2019-06-28)
CHANDANA BAIDYA v. SUBODH SUKLABAIDYA — Gauhati High Court (2018-10-11)
MUSSTT. JAN NESSA @ MUSSTT. JONO NESSA v. THE UNION OF INDIA and 3 ORS. — Gauhati High Court (2018-10-11)
NIKHIL CH. DAS v. ANJALI DAS — Gauhati High Court (2018-10-11)
MD. AMINUL HAQUE v. THE UNION OF INDIA and 3 ORS — Gauhati High Court (2018-10-11)
AMENA KHATUN v. THE STATE OF ASSAM AND 5 ORS. — Gauhati High Court (2018-09-27)
THE STSTE OF ARUNACHAL PRADESH AND 3 ORS v. M/S PHUPLU SINGPHO MIAO — Gauhati High Court (2018-09-15)
MD SAH ALOM @ MD SAH ALOM ALI v. THE STATE OF ASSAM AND ANR — Gauhati High Court (2018-09-15)