(ACTING), . MALASRI NANDI

22 recorded High Court judgment(s) · 2022–2025

Courts

Disposal nature

Recent judgments

• ABIDA PARBIN LASKAR v. THE STATE OF ASSAM AND 4 ORS. — Gauhati High Court (2025-06-22)
• RITA DAS MOZUMDAR v. DEBASHREE SAIKIA AND ANR. — Gauhati High Court (2023-12-21)
• RITA DAS MOZUMDAR v. THE STATE OF ASSAM AND 2 ORS. — Gauhati High Court (2023-12-21)
• SRI AMAR CHAND MANDAL v. THE UNION OF INDIA AND 11 ORS. — Gauhati High Court (2023-11-29)
• UNION OF INDIA AND 2 ORS. v. PALLAV GPAL JHA, IAS — Gauhati High Court (2023-11-29)
• M/S ASSAM INDUSTRY AND 2 ORS v. UCO BANK AND 3 ORS — Gauhati High Court (2023-11-29)
• UNION OF INDIA AND 2 ORS v. SHRI JAGANNATH KUMAR, — Gauhati High Court (2023-11-29)
• BABUL DAS @ BABUL CHANDRA DAS v. THE STATE OF ASSAM AND 7 ORS — Gauhati High Court (2022-06-22)
• BARNALI ROY DEV v. THE UNION OF INDIA AND 3 ORS. — Gauhati High Court (2022-06-22)
• MD MAINUL ALI v. THE UNION OF INDIA — Gauhati High Court (2022-06-16)