ACTING , M. SUNDAR

62 recorded High Court judgment(s) · 2017–2017

Courts

Disposal nature

Recent judgments

• K.A.R.Menaasi Suntar, v. The Director General of — Madras High Court (2017-03-10)
• M. PRATIBHA ROSHINI v. THE STATE OF TAMIL NADU — Madras High Court (2017-03-10)
• C.M.Sivababu v. The State of Tamil Nadu, — Madras High Court (2017-03-10)
• G.L.Narayanan v. The State Rep. by — Madras High Court (2017-03-10)
• A.Vinayagam, v. The Chief Election — Madras High Court (2017-03-10)
• G.Satheesh Kumar v. The Union Territory of — Madras High Court (2017-03-10)
• Surya Vetrikondan v. The Government of India — Madras High Court (2017-03-10)
• Rahamathagnnisa S.N. v. The State of Tamilnadu — Madras High Court (2017-03-09)
• A.Senthil Kumar v. The Commissioner — Madras High Court (2017-03-09)
• N.Sundaram, Founder, v. The Commissioner, — Madras High Court (2017-03-09)