ACTING , M.S. SONAK

490 recorded High Court judgment(s) · 2014–2018

Courts

Disposal nature

Recent judgments

• BHAGWAN DINKAR GUNJWATE v. THE ADDL. SECRETARY (HOME MINISTER) AND ORS — Bombay High Court (2018-08-09)
• BHAGWAN DINKAR GUNJWATE v. THE ADDL. SECRETARY (HOME MINISTER) AND ORS — Bombay High Court (2018-08-09)
• VINU JANAKYA KADALI v. THE STATE OF MAHARASHTRA — Bombay High Court (2018-08-08)
• PRAMOD BAPURAO BHAVARE v. THE STATE OF MAHARASHTRA — Bombay High Court (2018-08-08)
• ASHOK SHANKAR KHALASE v. THE STATE OF MAHARASHTRA — Bombay High Court (2018-08-08)
• SHAHID AKHTAR @ RAJ SHAFIQ AHMAD v. THE STATE OF MAHARASHTRA — Bombay High Court (2018-08-08)
• LENCY BEPI D SOUZA v. STATE OF MAHARASHTRA — Bombay High Court (2018-08-08)
• MOHD. IMRAN NAZIR AHMAD ANSARI v. THE STATE OF MAHARASHTRA — Bombay High Court (2018-08-08)
• BALJITSINGH GURUDATTSINGH BHATIA v. SPECIAL POLICE I. G. KARAGRUHA AND SUDHARSEVA, PUNE 1 — Bombay High Court (2018-08-08)
• PHULARAM NAVARAMJI MEGHWAD v. THE STATE OF MAHARASHTRA — Bombay High Court (2018-08-08)