LexACTING , M.M.SUNDRESH
165 recorded High Court judgment(s) · 2013–2014
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 165 |
Disposal nature
| DISPOSED OF | 59 |
| DISMISSED | 44 |
| WITHDRAWN DISMISSED | 31 |
| CLOSED | 17 |
| ALLOWED | 6 |
| DISMISSED AS INFRUCTUOUS | 4 |
| DISMISSED FOR NON-PROSECUTION | 3 |
| DISMISSED WITH OBSERVATION | 1 |
Recent judgments
- SARADHA VIDHYALAYA MATRIC v. THE GOVERNMENT OF TAMILNADU — Madras High Court (2014-07-25)
- G.PALANISAMY v. THE SECY, HOUSING AND URBAN — Madras High Court (2014-07-25)
- Kumaran Institute of v. All India Council for — Madras High Court (2014-07-25)
- G.SAMPATH v. THE DISTRICT COLLECTOR — Madras High Court (2014-07-25)
- PETROLEUM EMPLOYEES UNION v. OIL AND NATURAL GAS CORP. — Madras High Court (2014-07-25)
- MR.K.A.M.GUNALAN v. GOVERNMENT OF TAMIL NADU — Madras High Court (2014-07-25)
- K.RAMALINGAM v. THE DISTRICT COLLECTOR — Madras High Court (2014-07-25)
- Panneerselvam v. The Asistant Commissioner — Madras High Court (2014-07-25)
- K.Balu v. The Managing Director — Madras High Court (2014-07-24)
- R. RAJA, v. THE DISTRICT COLLECTOR, — Madras High Court (2014-07-24)