LexACTING , L.VICTORIA GOWRI
46 recorded High Court judgment(s) · 2023–2023
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 46 |
Disposal nature
| DISPOSED OF | 14 |
| DISMISSED | 13 |
| ALLOWED | 12 |
| CLOSED | 4 |
| WITHDRAWN DISMISSED | 2 |
| ORDERED | 1 |
Recent judgments
- Raj Kumar A v. The Chief Judicial Magistrate — Madras High Court (2023-05-18)
- Renubai v. The Secretary to Government — Madras High Court (2023-05-18)
- Murugaiyan v. The Authorized Officer — Madras High Court (2023-05-18)
- Vivekanandan .S v. The Authorized Officer — Madras High Court (2023-05-18)
- Veerakubendran.M v. The General Manager / Authorized Officer — Madras High Court (2023-05-18)
- Arulkumar v. The District Collector — Madras High Court (2023-05-18)
- Balasubramanian. P v. The District Collector — Madras High Court (2023-05-18)
- Kasthuri.G v. The Authorized Officer — Madras High Court (2023-05-18)
- Suganya .S v. The District Collector — Madras High Court (2023-05-18)
- Kannan v. M/s.Shriram City Union Finance Ltd — Madras High Court (2023-05-18)