ACTING , KH NOBIN SINGH

62 recorded High Court judgment(s) · 2017–2018

Courts

Disposal nature

Recent judgments

• M/S ZIMOMI TRADERS v. FOOD CORPORATE OF INDIA — Manipur High Court (2018-05-15)
• ALL MANIPUR BAR ASSOCIATION v. THOUBAL ZILLA PARISHAD — Manipur High Court (2018-05-09)
• DIRECTORATE OF TREASURIES AND ACCOUNTS v. L BHANUSANA DEVI — Manipur High Court (2018-05-09)
• Lo Chaoba Devi v. State Of Manipur and Ors — Manipur High Court (2018-05-08)
• M Hemchandra Singh v. W Shinglai and 13 Ors — Manipur High Court (2018-04-13)
• PATEL RAMESHORE BABURAO v. STATE OF MANIPUR — Manipur High Court (2018-04-10)
• LAITONJAM JITESHWORI DEVI v. LAITONJAM (N) KHUNDONGBAM (O) PREMI DEVI — Manipur High Court (2018-04-06)
• K SEITYAJIT v. STATE OF MANIPUR — Manipur High Court (2018-04-02)
• UNION OF INDIA v. SHRI SAPAM SUBOL SINGH — Manipur High Court (2018-03-29)
• NINA SIBO v. STATE OF MANIPUR — Manipur High Court (2018-03-13)