(ACTING), . KAUSHIK GOSWAMI

34 recorded High Court judgment(s) · 2023–2024

Courts

Gauhati High Court

Disposed Of	11
Allowed	9
Dismissed on withdrawal with liberty to approach again	5
Dismissed	3
Dismissed On withdrawal no order for such liberty	2
Dismissed As infractuous	2
Disposed On Motion date after hearing the both sides	1
Closed	1

THE STATE OF ASSAM AND ANR v. DIPAK GOGOI — Gauhati High Court (2024-01-24)
NUR AHMED BARBHUIYA v. HDFC BANK LTD AND 4 ORS — Gauhati High Court (2024-01-11)
THE UNION OF INDIA AND ANR v. MANUJ PAIT AND 150 ORS — Gauhati High Court (2024-01-11)
INDIAN INSTITUTE OF TECHNOLOGY, GUWAHATI v. M/S BADRI RAI AND CO. AND ANR. — Gauhati High Court (2024-01-10)
SKT SANJAI KUMAR SHAW v. UNION OF INDIA AND 3 ORS. — Gauhati High Court (2024-01-10)
NIKANON NAIDING v. MANAGEMENT OF HINDUSTAN PAPER CORPORATION LIMITED AND 3 ORS — Gauhati High Court (2024-01-09)
GS-173517H C CHANDRA KUMAR v. GIRIDHAR ARAMANE AND 5 ORS — Gauhati High Court (2024-01-09)
CHANDRAKEKHA MORANG v. THE STATE OF ASSAM AND 4 ORS — Gauhati High Court (2024-01-09)
MD. MAJIBAR RAHMAN AND ORS v. THE STATE OF ASSAM ORS. — Gauhati High Court (2024-01-08)
TASANG TAGA v. THE STATE OF ARUNACHAL PRADESH AND 2 ORS. — Gauhati High Court (2024-01-07)