LexACTING , K.KUMARESH BABU
217 recorded High Court judgment(s) · 2022–2024
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 217 |
Disposal nature
| ORDERED | 89 |
| DISPOSED OF | 57 |
| DISMISSED | 34 |
| ALLOWED | 13 |
| WITHDRAWN DISMISSED | 11 |
| CLOSED | 8 |
| DISMISSED AS INFRUCTUOUS | 3 |
| PARTLY ALLOWED | 2 |
Recent judgments
- P. Moorthy v. STATE BANK OF INDIA, REP.BY — Madras High Court (2024-09-25)
- Hari Prasad C v. C.RAMESH — Madras High Court (2024-09-09)
- C.Ramesh v. The Chairman — Madras High Court (2024-09-09)
- M.ARUNBALAJI v. THE GOVERNMENT OF TAMILNADU — Madras High Court (2024-09-02)
- S.ANNAMALAI v. VILLUPURAM DISTRICT CO-OPERATIVE — Madras High Court (2024-09-02)
- VENGATESAN v. UNION OF INDIA — Madras High Court (2024-08-20)
- The Commandant v. P.Palaniswamy — Madras High Court (2024-08-20)
- The Deputy Secretary to Government v. R.Sivaraj — Madras High Court (2024-08-08)
- M/S AALAYAM KAAPPOM FOUNDATION v. STATE OF TAMIL NADU — Madras High Court (2024-08-08)
- J.MOHAN v. THE DISTRICT COLLECTOR — Madras High Court (2024-08-08)