ACTING , . JAYANT NATH

448 recorded High Court judgment(s) · 2011–2017

Courts

Disposal nature

Recent judgments

• RASHTRIYA MUKTI MORCHA v. C.B.I. & ORS — Delhi High Court (2017-08-24)
• AMIT MUKHOPADHYAY v. DELHI DEVELOPMENT AUTHORITY & ORS — Delhi High Court (2016-10-21)
• SUDHA B SHINDE & ORS v. ST. MARY OLD AGE HOME & ORS — Delhi High Court (2016-08-08)
• AMIT SAHNI v. COMMISSIONER OF POLICE AND ANR. — Delhi High Court (2016-07-22)
• TAEKWONDO FEDERATION OF INDIA v. RENU MAHANT & ORS — Delhi High Court (2016-06-03)
• NEED FOUNDATION v. UOI AND ORS — Delhi High Court (2016-06-03)
• DR ANKITA CHODHARY v. GURU GOBIND SINGH INDERPRASTHA UNIVERSITY — Delhi High Court (2016-06-03)
• GURU GOBIND SINGH INDRAPRASTHA UNIVERSITY v. ANKITA CHAUDHRY — Delhi High Court (2016-06-03)
• A ALAM PASHA v. DR SUBRAMANIAN SWAMY AND ORS — Delhi High Court (2016-06-03)
• VASHISHTH PRIVATE ITI v. DIRECTORATE GENERAL OF TRAINING & ORS — Delhi High Court (2016-06-03)