ACTING HRISHIKESH ROY, P.R.RAMACHANDRA MENON

28 recorded High Court judgment(s) · 2018–2018

Courts

Disposal nature

Recent judgments

• M/S. SUPRIME STEEL INDUSTRIES v. UNION OF INDIA — Kerala High Court (2018-06-08)
• THE AYARKUNNAM GRAMA PANCHAYATH v. SINIL.V.MATHEW — Kerala High Court (2018-06-08)
• A.HAMEED YAFEE v. STATE OF KERALA — Kerala High Court (2018-06-08)
• JIJU LUKOSE v. THE REGISTRAR OF BIRTH AND DEATHS — Kerala High Court (2018-06-08)
• DR. JOHN JOSEPH v. FEDERAL BANK LIMITED — Kerala High Court (2018-06-08)
• LEJU SAJI KUMAR v. THE MINISTRY OF PETROLEUM & NATURAL GASES — Kerala High Court (2018-06-08)
• K.K.MUHAMMADALI & ORS v. KALPETTA MUNICIPALITY & ORS — Kerala High Court (2018-06-08)
• RELIANCE ASSET RECONSTRUCTION COMPANY LTD. v. K. SENTHIL NATHAN — Kerala High Court (2018-06-08)
• PATTAKKAL SAYED AHAMEDKOYA THANGAL v. ADMINISTRATOR U.T. OF LAKSHADWEEP & ANR — Kerala High Court (2018-06-08)
• K. SREEKUMAR v. BIJU PRABHAKAR — Kerala High Court (2018-06-08)