ACTING HRISHIKESH ROY, . A.K.JAYASANKARAN NAMBIAR

133 recorded High Court judgment(s) · 2018–2018

Courts

Disposal nature

Recent judgments

• SIDHARTHAN v. THE DISTRICT COLLECTOR — Kerala High Court (2018-08-07)
• THE ANTI CORRUPTION HUMAN RIGHTS PROTECTION COUNCIL v. STATE OF KERALA — Kerala High Court (2018-08-07)
• M/S.CHAKRA COMMUNICATIONS v. KERALA STATE ROAD TRANSPORT CORPORATION — Kerala High Court (2018-08-07)
• RAJUHARIHARAN v. RAJASREE.C.P — Kerala High Court (2018-08-07)
• SREEDEVI J. v. THE STATE OF KERALA — Kerala High Court (2018-08-07)
• UNION OF INDIA v. REJI MATHEW — Kerala High Court (2018-08-06)
• JOSEPH JILBEN v. M/S.SUNDARAM BNP PARIBAS HOME FINANCE LTD. — Kerala High Court (2018-08-06)
• ALL KERALA ANTI-CORRUPTION v. STATE OF KERALA — Kerala High Court (2018-08-06)
• MAHATMA GANDHI UNIVERSITY v. THE PRESIDENT/MANAGER, KESARI ARTS AND SCIENCE COLLEGE — Kerala High Court (2018-08-03)
• STATE OF KERALA v. V.D. VINCENT — Kerala High Court (2018-08-03)