ACTING HRISHIKESH ROY

25 recorded High Court judgment(s) · 2018–2018

Courts

Disposal nature

Recent judgments

• THE UNIVERSITY OF CALICUT v. SREE NARAYANA VIDYAMANDIR TRUST — Kerala High Court (2018-08-06)
• ONE EARTH ONE LIFE v. MINISTRY OF ENVIRONMENT AND FORESTS — Kerala High Court (2018-08-03)
• SYNTHITE INDUSTRIES v. SAJAN XAVIER — Kerala High Court (2018-06-25)
• VISWAMBARAN P. v. RAVISHANKAR T.V. — Kerala High Court (2018-06-25)
• VICTOR T. THOMAS v. UNION OF INDIA — Kerala High Court (2018-06-25)
• UNNIKRISHNAN v. THE CHIEF ELECTION COMMISSIONER — Kerala High Court (2018-06-25)
• SHIMJITH V.P v. PONNANI MUNICIPALITY — Kerala High Court (2018-06-22)
• THE BRANCH MANAGER v. JOY DANIEL — Kerala High Court (2018-06-21)
• LEKHA P.A v. SHRI ARUN KUMAR CHATTERJEE — Kerala High Court (2018-06-18)
• K. VASUDEVAN v. BENNICHEN THOMAS IFS — Kerala High Court (2018-06-18)