ACTING , GOUTAM BHADURI

36 recorded High Court judgment(s) · 2014–2015

Courts

Disposal nature

Recent judgments

• South Eastern Coalfields Ltd. And Ors. v. Sampat Kumar Chouhan — Chhattisgarh High Court (2015-02-27)
• UNION OF INDIA and ORS. v. ANAND KUMAR TIWARI — Chhattisgarh High Court (2015-02-27)
• Ram Jogi v. The Divisional Railway Manager South Eastern Central Railway — Chhattisgarh High Court (2015-02-27)
• JAGDISH AND ORS. v. STATE — Chhattisgarh High Court (2015-01-08)
• M/s Roshan Builders v. State Of C.g. and Ors — Chhattisgarh High Court (2014-12-23)
• Vinod Kumar Namdeo and Ors. v. State Of Chhattisgarh and Ors — Chhattisgarh High Court (2014-12-23)
• Prem Ram Sahu v. State Of Chhattisgarh and Ors. — Chhattisgarh High Court (2014-12-23)
• M/S KAPOOR CHAND and SONS BILASPUR v. MUNICIPAL CORPORATION KORBA and ANR. — Chhattisgarh High Court (2014-12-23)
• Pankaj Sahu v. State Of Chhattisgarh and Ors. — Chhattisgarh High Court (2014-12-23)
• Union On India and Ors. v. Smt. Krishna Pathak and Anr. — Chhattisgarh High Court (2014-12-23)