ACTING , . GAURI GODSE

95 recorded High Court judgment(s) · 2023–2023

Courts

Disposal nature

Recent judgments

• YOGESHWARI EDUCATION SOCIETY THROUGH ITS SECRETARY AND OTHERS v. THE STATE OF MAHARASHTRA THROUGH THE SECRETARY AND OTHERS — Bombay High Court (2023-01-25)
• NEMICHAND DHARU PAWAR v. GOVERNMENT OF INDIA AND OTHERS — Bombay High Court (2023-01-25)
• BHIMASHANKAR NILKANTHRAO PATIL AND OTHERS v. THE COLLECTOR AND ANOTHER — Bombay High Court (2023-01-25)
• SUBHASH YADAVRAO PAWAR AND OTHERS v. THE DIRECTOR — Bombay High Court (2023-01-25)
• SATISH BHAGWANTRAO TALEKAR v. THE STATE OF MAHARASHTRA AND ANOTHER — Bombay High Court (2023-01-25)
• D R COTTON THR ITS PARTNER DIPAK DEVEDAS v. THE UNION OF INDIA AND OTHERS — Bombay High Court (2023-01-25)
• KHAIRUNNISA BEGUM MUNAWAR ALI AND OTHERS v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2023-01-25)
• RANI CHETAN CHOPADE v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2023-01-25)
• MAYUR DIGAMBAR VISPUTE v. THE STATE OF MAHARASHTRA THROUGH THE PRINCIPAL SECRETARY AND OTHERS — Bombay High Court (2023-01-25)
• ASHOK PANDURANG SIRSAT SINCE DEAD THR LRS JIJABAI ASHOK SIRSAT AND OTHERS v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2023-01-25)