LexACTING , G. S. KULKARNI
138 recorded High Court judgment(s) · 2017–2018
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 138 |
Disposal nature
| DISPOSED OFF | 59 |
| Disposed Off | 48 |
| (unspecified) | 9 |
| WITHDRAWN | 4 |
| Allowed To be withdrawn | 4 |
| Dismissed | 4 |
| DISMISSED | 3 |
| INFRUCTIOUS | 2 |
Recent judgments
- M/S. RICHFEEL HEALTH and BEAUTY PVT. LTD. v. PUNE MUNICIPAL CORPORATION AND ANR. — Bombay High Court (2018-10-29)
- SHRI RAJIV JAYNATH GUPTA v. BHIWANDI NIZAMPUR CITY MUNICIPAL CORPORATION AND ORS. — Bombay High Court (2018-10-29)
- MOHD. USMAN S/o. ABDUL AZIZ ANSARI v. THE MUNICIPAL COMMISSIONER AND 3 ORS. — Bombay High Court (2018-10-29)
- JAYESH SHANTILAL NETAWAT AND 9 ORS v. MUMBAI MUNICIPAL CORPORATION — Bombay High Court (2018-10-29)
- SAYYAD RIYZUDDIN HAJARATULLA AND 3 ORS. v. MUNICIPAL COMMISSIONER, MCGM 4 ORS. — Bombay High Court (2018-10-26)
- SARVA SHRAMIK SANGH AND ANR v. THE STATE OF MAHARASHTRA AND ORS — Bombay High Court (2018-10-26)
- AVIATION TRAVELS PRIVATE LIMITED v. BHAVESH SURESH GORADIA AND 23 ORS. — Bombay High Court (2018-10-26)
- AVIATION TRAVELS PRIVATE LIMITED v. BHAVESH SURESH GORADIA AND 23 ORS. — Bombay High Court (2018-10-26)
- ARJINDER SINGH PUREWAL v. MUMBAI MUNICIPAL CORPORATION AND 2 ORS. — Bombay High Court (2018-10-24)
- MR. MOHAMMAD HUSSAIN ABDUL AZEEZ ANSARI v. THE COMMISSIONER, BHIWANDI NIZAMPURA CITY MUNICIPAL CORPORATION AND ORS. — Bombay High Court (2018-10-22)