LexACTING , G.R.SWAMINATHAN
72 recorded High Court judgment(s) · 2019–2024
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 72 |
Disposal nature
| DISPOSED OF | 40 |
| DISMISSED | 17 |
| WITHDRAWN DISMISSED | 7 |
| ALLOWED | 4 |
| CLOSED | 2 |
| DISMISSED AS INFRUCTUOUS | 2 |
Recent judgments
- P.Shanthi v. Canara Bank — Madras High Court (2024-06-21)
- Shyed Rabiya M v. The Registrar General, High Court of Madras — Madras High Court (2024-06-21)
- Jeya K v. The District Collector — Madras High Court (2024-06-20)
- S.M.A.Pon Gandhimathinathan v. The State of Tamil Nadu — Madras High Court (2024-06-20)
- Thillai Chidambaram v. The District Collector — Madras High Court (2024-06-20)
- Ramar .R v. The District Collector — Madras High Court (2024-06-20)
- Natarajan v. The District Collector / Monitoring Committee — Madras High Court (2024-06-20)
- M/s. Arulmighu Thiru Neelakanda Nayanar Mayandi Swamigal Trust v. The District Collector / Chairman — Madras High Court (2024-06-20)
- S.Arumugam v. Union of India — Madras High Court (2024-06-20)
- P.Baluchamy v. Sundar Lal — Madras High Court (2024-06-20)