LexACTING
2,933 recorded High Court judgment(s) · 2000–2024
Open in Lexace · Search this judge's casesCourts
| Chhattisgarh High Court | 1434 |
| Manipur High Court | 869 |
| Delhi High Court | 198 |
| Bombay High Court | 191 |
| Jharkhand High Court | 181 |
| Sikkim High Court | 60 |
Disposal nature
| DISMISSED | 514 |
| ALLOWED | 509 |
| Disposed Off | 461 |
| Allowed | 242 |
| Closed | 238 |
| (unspecified) | 200 |
| DISPOSED OFF | 188 |
| WITHDRAWN | 139 |
Recent judgments
- DEVEN MAHATO v. OM PRAKASH SINGH — Jharkhand High Court (2024-09-20)
- BASUDEO CHOUDHARY v. DASHRATH MODI — Jharkhand High Court (2024-09-20)
- RAMESH YADAV v. TIBHAR MAHTO — Jharkhand High Court (2024-09-20)
- GAYATRI DEVI TULSYAN v. BULU RANI DEVI ALIAS BULU RAJAK — Jharkhand High Court (2024-09-20)
- SHYAMBIHARI LAL GOPE ALIAS SHYAM BIHARI MAHTO v. JYOTISH MAHTO — Jharkhand High Court (2024-09-20)
- SALIM ANSARI v. MD NIZAMUDDIN — Jharkhand High Court (2024-09-20)
- HARBHAJAN SINGH v. BIKRAM SINGH — Jharkhand High Court (2024-09-06)
- ANIL KUMAR SINGH v. GAYATRI DEVI — Jharkhand High Court (2024-09-06)
- CHATTU SK ALIAS HARUN SK v. ANIL KUMAR CHOURASIA — Jharkhand High Court (2024-09-06)
- RAMCHANDRA RAM ALIAS SAHU v. SMT SUMITRA DEVI — Jharkhand High Court (2024-09-06)