(ACTING)

62 recorded High Court judgment(s) · 2020–2024

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Courts

High Court of J&K and Ladakh

Disposal nature

Disposed Off	45
Dismissed	10
Dismissed as Withdrawn	3
Dismissed for Non Prosecution	2
Transferred to Central Administrative Tribunal, Jammu Bench	2

Recent judgments

PBA INFRASTRUCTURE LTD TH C P GUPTA GANDHI NAGAR JAMMU v. J AND K ECONOMIC RECONSTRUCTION AGENCY TH ITS PROJECT MANAGER JAMMU — High Court of J&K and Ladakh (2024-09-12)
M/S KHAJURIA CONSTRUCTION COMPANY KANDOLI NAGROTA JAMMU TH SOM NATH KHAJURIA v. UNION OF INDIA TH MINISTRY OF DEFENCE GOI NEW DELHI AND OTHERS — High Court of J&K and Ladakh (2024-09-06)
MOHD RAFIQ v. INDIAN OIL CORPORATION TH ITS MANAGING DIRECTOR AND OTHERS — High Court of J&K and Ladakh (2024-09-06)
M/S ALTAF HUSSAIN MINTOO AND CO TH ALTAF HUSSAIN MINTOO v. U T OF J AND K TH MANAGING DIRECTOR J AND K PROJECTS CONSTRUCTION CORPORATION LTD JAMMU AND ANOTHER — High Court of J&K and Ladakh (2024-09-06)
M/S R K VERMA TH ROMESH KUMAR VERMA v. STERLITE TECHNOLOGIES LTD AND ANOTHER — High Court of J&K and Ladakh (2024-09-05)
U T OF J AND K TH CHIEF EXECUTIVE OFFICER v. IFFCO TOKIO GENERAL INSURANCE COMPANY LIMITED — High Court of J&K and Ladakh (2024-08-30)
M/S SONA ENTERPRISES NEW DELHI TH S P S CHAWLA v. UNION OF INDIA TH ENGINEER IN CHIEF NEW DELHI AND OTHERS — High Court of J&K and Ladakh (2024-08-29)
M/S WALIA CONSTRUCTION THROUGH ITS PARTNER SIMRANJIT SINGH WALIA v. UT OF J AND K THROUGH COMMISSIONER SECRETARY TO GOVT AND OTHERS — High Court of J&K and Ladakh (2024-08-23)
M/S LAKHANPAL FABRICATORS TH RAGHUNATH LAKHANPAL v. UNION OF INDIA TH DIRECTOR GENERAL SEEMA SADAK BHAWAN NEW DELHI AND OTHERS — High Court of J&K and Ladakh (2024-08-23)
M/S LAKHANPAL FABRICATORS TH RAGHUNATH LAKHANPAL v. UNION OF INDIA TH DIRECTOR GENERAL SEEMA SADAK BHAWAN NEW DELHI AND OTHERS — High Court of J&K and Ladakh (2024-08-23)