ACTING , DILIP RAOSAHEB DESHMUKH

179 recorded High Court judgment(s) · 2007–2007

Courts

Disposal nature

Recent judgments

• V.G. TAMASKAR v. HIGH COURT OF CHHATTISGARH and ANR. — Chhattisgarh High Court (2007-11-28)
• CONTROL ELECTRONICS LTD v. STATE OF C.G AND OTHERS — Chhattisgarh High Court (2007-11-28)
• STATE OF C.G. and ORS. v. SHEKHAR SAHU — Chhattisgarh High Court (2007-11-28)
• STEEL AUTHORITY OF INDIA LIMITED andANR. v. AJAY KUMAR JAISWAL and ORS — Chhattisgarh High Court (2007-11-28)
• SAIL and ANOTHER v. MANOJ KUMAR KUSHWAHA and OTR — Chhattisgarh High Court (2007-11-28)
• SAIL and ANOTHER v. MUKESH KUMAR AGRAWAL and OTH — Chhattisgarh High Court (2007-11-28)
• R.K. MISHRA v. STATE OF C.G. and ORS. — Chhattisgarh High Court (2007-11-23)
• SHAHBAAZ FATIMA ALI v. PT. RAVI SHANKAR SHUKLA UNIVERSITY and ORS — Chhattisgarh High Court (2007-11-23)
• SUNIL GODESHWAR v. STATE OF C.G. and ORS. — Chhattisgarh High Court (2007-11-23)
• PAHEL A SOCIAL ORGANIZATION v. STATE OF C.G. and ORS. — Chhattisgarh High Court (2007-11-23)