ACTING , . DEEPAK ROSHAN

141 recorded High Court judgment(s) · 2022–2023

Courts

Jharkhand High Court

141

Disposed Off	58
Dismissed	37
Allowed	25
Dismissed as Withdrawn	15
Dissmiss For Default/Non-Prosecution	2
Abated	2
Dismissed As Not Pressed	1
Infractous	1

SUNIL KUMAR SINGH v. THE STATE OF JHARKHAND — Jharkhand High Court (2023-02-17)
HIKIM CHANDRA MAHTO v. STATE OF JHARKHAND And ORS — Jharkhand High Court (2023-02-17)
DR NISHIKANT DUBEY v. STATE OF JHARKHAND THROUGH CHIEF SECRETARY — Jharkhand High Court (2023-02-17)
SATYENDRA KUMAR VERMA v. STATE OF JHARKHAND And ORS. — Jharkhand High Court (2023-02-16)
THEIR WORKMEN SRI BHOLA SINGH v. EMPLOYERS IN RELATION TO THE MANAGEMENT OF BASUDEOPUR COLLIERY THROUGH ITS GENERAL MANAGER — Jharkhand High Court (2023-02-16)
KUMARI MAMTA SINGH v. SHASHI RANJAN PRASAD SINGH — Jharkhand High Court (2023-02-16)
MS TRIVENI ENGICON PVT LTD THROUGH ITS AUTHORIZED SIGNATORY UTTAM KUMAR MALLICK v. THE STATE OF JHARKHAND THROUGH ITS CHIEF SECRETARY — Jharkhand High Court (2023-02-15)
AJIT AMIT CONSTRUCTION PVT LTD REPRESENTED THROUGH ITS DIRECTOR AJEET CHOUBEY v. THE STATE OF JHARKHAND — Jharkhand High Court (2023-02-15)
BRAJ NANDAN PRASAD v. CO OPERATIVE — Jharkhand High Court (2023-02-14)
TAHIR AHMAD v. THE STATE OF JHARKHAND — Jharkhand High Court (2023-02-14)