LexACTING , D. KRISHNAKUMAR
462 recorded High Court judgment(s) · 2022–2023
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 462 |
Disposal nature
| DISPOSED OF | 155 |
| DISMISSED | 151 |
| ORDERED | 70 |
| WITHDRAWN DISMISSED | 31 |
| CLOSED | 20 |
| ALLOWED | 19 |
| DISMISSED AS INFRUCTUOUS | 12 |
| PARTLY ALLOWED | 1 |
Recent judgments
- Palaniyappan.V v. The District Collector — Madras High Court (2023-03-03)
- SATHISHKUMAR v. ANBUKKANI — Madras High Court (2023-03-03)
- Boomiraja v. The District collector — Madras High Court (2023-03-03)
- Sasikala.S v. The District Collector — Madras High Court (2023-03-03)
- Sri Bharath Kanna Educational Trust v. The Chief Judicial Magistrate — Madras High Court (2023-03-03)
- Bijumon Jacob.C v. The Authorised Officer — Madras High Court (2023-03-03)
- Muthukrishna Pandi.A v. The Authorised Officer — Madras High Court (2023-03-03)
- Ramkumar.P v. M/s. Karnataka Bank Limited — Madras High Court (2023-03-03)
- Loganathan.A v. The Authorized Officer — Madras High Court (2023-03-03)
- Venkatasamy.R v. The Authorized Officer — Madras High Court (2023-03-03)