LexACTING , D.BHARATHA CHAKRAVARTHY
1,031 recorded High Court judgment(s) · 2022–2023
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 1031 |
Disposal nature
| DISMISSED | 384 |
| DISPOSED OF | 287 |
| ORDERED | 164 |
| WITHDRAWN DISMISSED | 83 |
| ALLOWED | 63 |
| CLOSED | 32 |
| DISMISSED AS INFRUCTUOUS | 7 |
| DISMISSED WITH COST | 5 |
Recent judgments
- K.Mani Naicker v. The Branch Manager — Madras High Court (2023-04-28)
- T.V.Amsalingam v. District Collector — Madras High Court (2023-04-28)
- S.Vishnupriya v. The Registrar — Madras High Court (2023-04-28)
- VARSHINI EQUIPMENTS v. THE GENERAL MANAGER — Madras High Court (2023-04-28)
- Syed Abbas v. The Authorised officer — Madras High Court (2023-04-28)
- S.Rajan v. M/s.Equitas Small Finance Bank LTd — Madras High Court (2023-04-28)
- ANNAI ANADHAI ILLAM v. Government of Tamil Nadu — Madras High Court (2023-04-28)
- A.Karthikeyan v. The District Collector — Madras High Court (2023-04-28)
- G.Pachaiyappan v. The District Collector — Madras High Court (2023-04-28)
- C.Selvakumar v. The State of Tamil Nadu — Madras High Court (2023-04-28)