LexACTING , CHANDRA BHUSHAN BAJPAI
88 recorded High Court judgment(s) · 2014–2015
Open in Lexace · Search this judge's casesCourts
| Chhattisgarh High Court | 88 |
Disposal nature
| DISPOSED OFF | 27 |
| DISMISSED | 26 |
| INFRUCTUOUS | 12 |
| WITHDRAWN | 10 |
| ALLOWED | 10 |
| NON PROSECUTION | 2 |
| PARTLY ALLOWED | 1 |
Recent judgments
- MOOLCHAND and ANR. v. STATE — Chhattisgarh High Court (2015-02-13)
- AKHILESHWAR TIWARI and ORS. v. STATE OF CHHATTISGARH and ORS. — Chhattisgarh High Court (2015-01-09)
- M/s Sunflag Iron And Steel Company Limited v. Coal India Limited And Ors. — Chhattisgarh High Court (2015-01-09)
- GAJANAN and ANR. v. STATE — Chhattisgarh High Court (2015-01-09)
- ALEKHO @ BUDU v. THE STATE OF MADHYA PRADESH — Chhattisgarh High Court (2015-01-09)
- Santosh Kumar Samant Rao v. State Of Chhattisgarh And Ors. — Chhattisgarh High Court (2015-01-09)
- LALBAHADUR SHASTRI KHANDELWAL v. THE STATE OF MADHYA PRADESH — Chhattisgarh High Court (2014-12-19)
- Maharana Pratap Homoeopathy Medical College And Hospital And Anr. v. State Of Chhattisgarh And Ors. — Chhattisgarh High Court (2014-12-19)
- Chandan Mandal v. State Of Chhattisgarh and Ors — Chhattisgarh High Court (2014-12-19)
- Mahendra Madhukar Lule v. State Of Chhattisgarh and Ors. — Chhattisgarh High Court (2014-12-19)