ACTING , C. SARAVANAN

179 recorded High Court judgment(s) · 2019–2019

Courts

Madras High Court

179

DISPOSED OF	91
DISMISSED	30
WITHDRAWN DISMISSED	22
DISMISSED AS INFRUCTUOUS	11
ORDERED	11
ALLOWED	6
DISMISSED FOR NON-PROSECUTION	4
CLOSED	2

N.RAMATHAL v. THE Authorised officer — Madras High Court (2019-11-08)
S.Balakrishnan v. Tamil Nadu Mercantile Bank Ltd., — Madras High Court (2019-11-08)
E.Santhiya, v. The Debt Recovery Tribunal, — Madras High Court (2019-11-08)
THE COMMISSIONER v. NITHYANANDA DHYANAPEETAM — Madras High Court (2019-11-08)
ICICI BANK LIMITED v. THE COMMERCIAL TAX OFFICER — Madras High Court (2019-11-08)
THE SUPERINTENDING ENGINEER v. P.PERIYASAMI GOUNDER (DIED) — Madras High Court (2019-11-05)
HATSUN AGRO PRODUCTS LTD v. PATANJALI BISCUITS PVT LTD — Madras High Court (2019-11-05)
M.N.MAHALINGAM v. THE AUTHORIZED OFFICER — Madras High Court (2019-11-04)
M/s.VIP Grand Properties v. M/s Asset Reconstruction Company India Limited — Madras High Court (2019-11-04)
M/s.Naren Vanathi Agro Foods (P) Ltd, v. Bank of Baroda, — Madras High Court (2019-11-04)