ACTING ,C M JOSHI

125 recorded High Court judgment(s) · 2025–2025

Courts

Disposal nature

Recent judgments

• SRI SHIVAKUMAR S T v. SRI.RANDEEP.D — Karnataka High Court (2025-07-16)
• SRI SANJAY P R v. MANAGING DIRECTOR — Karnataka High Court (2025-07-15)
• RAGHAVA K. KALYANARAMAN v. NETRA SRIKANTH — Karnataka High Court (2025-07-15)
• M/S CATALYST TRUSTEESHIP LIMITED v. SRI B S N HARI — Karnataka High Court (2025-07-14)
• MR.H.RAMACHANDRAPPA v. MR.SUDARSHAN YADAV — Karnataka High Court (2025-07-14)
• SRI VENKATA DURGA PRASAD KUNCHALA v. SRI UMASHANKAR S R, I.A.S — Karnataka High Court (2025-07-14)
• MR.J. SADIK BASHA v. THE STATE OF KARNATAKA, — Karnataka High Court (2025-07-14)
• MR. SIDDANNA v. THE STATE OF KARANATAKA — Karnataka High Court (2025-07-11)
• SRI MOHAMMED FARAZ v. MS. SONALI SEN GUPTA — Karnataka High Court (2025-07-11)
• SRI S CHIKKABORAIAH v. SMT MAMATHA — Karnataka High Court (2025-07-10)