LexACTING C.K.ABDUL REHIM, . ANU SIVARAMAN
22 recorded High Court judgment(s) · 2019–2019
Open in Lexace · Search this judge's casesCourts
| Kerala High Court | 22 |
Disposal nature
| DISMISSED AS WITHDRAWN | 8 |
| CLOSED | 6 |
| DISMISSED | 2 |
| DISMISSED AS NOT PRESSED | 2 |
| DISPOSED OF | 2 |
| ALLOWED | 2 |
Recent judgments
- NEETHUS HOME COLLECTION v. STATE OF KERALA — Kerala High Court (2019-10-09)
- NOUFAL K.N., v. MAHATMA GANDHI UNIVERSITY, — Kerala High Court (2019-10-09)
- JINTO PAUL K. v. MAHATMA GANDHI UNIVERSITY, — Kerala High Court (2019-10-09)
- PRASANNA.M. v. DR.GIREESH BABU M.P. — Kerala High Court (2019-10-09)
- THE KERALA STATE ELECTRICITY BOARD LTD. v. HANJONG ENERGY AND TECHNOLOGY PRIVATE LIMITED — Kerala High Court (2019-10-09)
- TINIA JEFFY v. SHAJAHAN — Kerala High Court (2019-10-03)
- WILSON PAUL, v. THE STATE OF KERALA, — Kerala High Court (2019-10-03)
- YOUSUF CHALIL, v. STATE OF KERALA, — Kerala High Court (2019-10-03)
- WILSON PAUL, v. THE STATE OF KERALA — Kerala High Court (2019-10-03)
- WINTO PAULOSE PAUL v. THE STATE OF KERALA — Kerala High Court (2019-10-03)