ACTING , . C.HARI SHANKAR

621 recorded High Court judgment(s) · 2012–2019

Courts

Disposal nature

Recent judgments

• CORRUPTION AGAINST SOCIETY (REGD.) v. LT. GOVERNOR DELHI & ORS — Delhi High Court (2019-07-22)
• MOHIT TANWAR v. SOUTH DELHI MUNICIPAL CORPORATION & ORS — Delhi High Court (2018-11-01)
• SUMER ARORA v. MANOJ KUAMR & ANR — Delhi High Court (2018-10-03)
• NYAYA MANCH (NGO) v. SOUTH DELHI MUNICIPAL CORPORATION & ANR. — Delhi High Court (2018-10-01)
• NATIONAL FEDERATION OF THE BLIND v. GOVT OF NCT OF DELHI AND ORS — Delhi High Court (2018-09-20)
• GAURAV ARORA v. KUMKUM SHARMA — Delhi High Court (2018-09-12)
• ANIL CHAMADIA AND ORS. v. NORTH DELHI MUNICIPAL CORPORATION & ORS. — Delhi High Court (2018-09-10)
• GAURAV KUMAR v. NORTH DELHI MUNICIPAL CORPORATION — Delhi High Court (2018-08-10)
• SAMADHAAN AUR NIWARAN APRADH AUR BHARSHATACHAR SE v. SOUTH DELHI MUNICIPAL CORPORATION DELHI & ANR — Delhi High Court (2018-08-09)
• LAKSHYA-YUVAO KO NAYI DISHA v. GOVT. OF NCT OF DELHI — Delhi High Court (2018-08-09)