ACTING , . BHASKAR RAJ PRADHAN

27 recorded High Court judgment(s) · 2018–2021

Courts

Disposal nature

Recent judgments

• CENTRAL REFERRAL HOSPITAL, MANIPAL v. MANI KUMAR SUBBA AND OTHERS — Sikkim High Court (2021-10-08)
• MALVIKA FOUNDATION AND ANR. v. STATE OF SIKKIM, THROUGH CHIEF SECRETARY, GOVT OF SIKKIM — Sikkim High Court (2021-10-07)
• Sikkim University and Ors. v. Silajit Guha — Sikkim High Court (2021-10-07)
• HASTA BIR RAI v. THE ASSESSING AUTHORITY, COMMERCIAL TAX DIVISION, FINANCE, REVENUE AND EXPENDITURE DEPTT. AND ORS. — Sikkim High Court (2021-09-18)
• Mani Kumar Subba v. The State of Sikkim and Ors. — Sikkim High Court (2021-09-15)
• In Re- Covid19 Management v. x — Sikkim High Court (2021-09-15)
• Tseten Lepcha v. State of Sikkim and Others — Sikkim High Court (2021-09-06)
• Neha Sharma v. Sikkim university and Ors — Sikkim High Court (2021-09-02)
• State of Sikkim v. Padam Bahadur Panday (Chettri) — Sikkim High Court (2019-09-30)
• State Of Sikkim v. Sashidhar Sharma — Sikkim High Court (2019-09-30)