ACTING , . B. B. MANGALMURTI

24 recorded High Court judgment(s) · 2017–2017

Courts

Jharkhand High Court

SURENDRA TIWARI v. THE STATE OF JHARKHAND THROUGH ITS CHIEF SECRETARY AND ORS — Jharkhand High Court (2017-06-20)
Ms Ramkrishna Forgings Limited Through Its Sr General Manager Finance Mr Rahul Kumar Bagaria v. The Union Of India Through The Secretary Department Of Revenue And Ors — Jharkhand High Court (2017-06-20)
THE STATE OF JHARKHAND THROUGH THE SECRETARY WATER RESOURCE DEPARTMENT AND ORS v. RAJENDRA PRASAD SINGH — Jharkhand High Court (2017-06-19)
S K VERMA v. STATE OF JHARKHAND AND ORS — Jharkhand High Court (2017-06-19)
AADIWASI HO SAMAAJ YUVA MAHASABHA THROUGH ITS PRESIDENT BHUSHAN PAT PINGUA v. HUMAN RESOURCES DEPARTMENT — Jharkhand High Court (2017-06-16)
Abhay Kumar Singh And Anr v. Health — Jharkhand High Court (2017-06-16)
Court On Its Own Motion v. The State Of Jharkhand And Others — Jharkhand High Court (2017-06-16)
SANDEEP KUMAR AND ORS v. THE STATE OF JHARKHAND THROUGH THE CHIEF SECRETARY AND ORS — Jharkhand High Court (2017-06-15)
SMT SHOBHANA OJHA AND ORS v. STEEL AUTHORITY OF INDIA LIMITED AND ORS — Jharkhand High Court (2017-06-14)
MS PUJA ISPAT TRADING P LTD THROUGH ONE OF ITS DIRECTOR SRI PAWAN KUMAR GHIRIA v. STATE BANK OF INDIA AND ORS — Jharkhand High Court (2017-06-13)