ACTING , . ANU MALHOTRA

87 recorded High Court judgment(s) · 2017–2017

Courts

Disposal nature

Recent judgments

• NATIONAL PHARMACEUTICALS PRICING AUTHORITY & ANR v. MODI-MUNDIPHARMA PVT LTD — Delhi High Court (2017-05-12)
• DELHI TRANSPORT CORPORATION v. NARENDER KUMAR — Delhi High Court (2017-05-12)
• GOLA DEVI v. GOVT OF NCT OF DELHI — Delhi High Court (2017-05-12)
• TRINITY INSTITUTE OF INNOVATION IN PROFESSIONAL STUDIES & ANR v. GGSIP UNIVERSITY & ANR — Delhi High Court (2017-05-12)
• FARIDA BEGUM BISWAS v. UNION OF INDIA & ORS — Delhi High Court (2017-05-11)
• BARIK BISWAS v. UNION OF INDIA & ORS — Delhi High Court (2017-05-11)
• DR N L VAISH AND ANR v. VIRENDER BANSAL AND ORS — Delhi High Court (2017-05-11)
• ANIL KUMAR AND ANR v. ELECTION COMMISSION OF INDIA AND ANR — Delhi High Court (2017-05-08)
• ARUN SRIVASTAV v. SUBROS EDUCARTIONAL SOCIETY (REGD) — Delhi High Court (2017-05-08)
• RAJA RAMMOHAN ROY TEACHER TRAINING INSTITUTE v. NATIONAL COUNCIL FOR TEACHER EDUCATION & ANR — Delhi High Court (2017-05-08)