ACTING ANTONY DOMINIC

64 recorded High Court judgment(s) · 2017–2018

Courts

Disposal nature

Recent judgments

• SHERIFF.A.H v. THE STATE OF KERALA — Kerala High Court (2018-02-06)
• THE KERALA STATE SPORTS COUNCIL v. THE CHESS ASSOCIATION OF KERALA — Kerala High Court (2018-02-05)
• KURINJIKAVU BY MANAGING TRUSTEE v. SOUTHERN RAILWAY — Kerala High Court (2018-02-05)
• DR.FRANCIS MANJOORAN v. THE ENVIRONMENTAL ENGINEER — Kerala High Court (2018-02-01)
• ISMAIL v. THE CHAIRMAN — Kerala High Court (2018-01-30)
• FAZIL T.A. v. STATE OF KERALA — Kerala High Court (2018-01-30)
• BALACHANDRAN NAIR v. SUSHAMA — Kerala High Court (2018-01-30)
• JAMAL SAINULABDEEN v. M/S.CANARA BANK — Kerala High Court (2018-01-30)
• THOTTATHIL CHANDRAN v. AGENCY OF DEVELOPMENT OF AQUACULTURE KERALA (ADAK) — Kerala High Court (2018-01-30)
• CORPORATION BANK v. JOHNSON ABRAHAM — Kerala High Court (2018-01-30)