LexACTING ,ANAND BYRAREDDY
23 recorded High Court judgment(s) · 2015–2015
Open in Lexace · Search this judge's casesCourts
| Karnataka High Court | 23 |
Disposal nature
| DISMISSED | 19 |
| DISPOSED | 2 |
| ALLOWED | 1 |
| REJECTED | 1 |
Recent judgments
- THE DEPUTY SECRETARY v. SHANKAR RAMAPPA LAMANI — Karnataka High Court (2015-08-12)
- SHANKAR RAMAPPA LAMANI, v. DR.N.GOPUKUMAR, — Karnataka High Court (2015-08-12)
- ANITA W/O ASHOK PEDNEKAR, v. MADUKAR NAIK — Karnataka High Court (2015-08-12)
- THE COMMISSIONER OF INCOME TAX v. THE EXECUTIVE ENGINEER — Karnataka High Court (2015-08-11)
- THE COMMISSIONER OF INCOME TAX v. THE EXECUTIVE ENGINEER — Karnataka High Court (2015-08-11)
- THE COMMISSIONER OF INCOME TAX v. THE EXECUTIVE ENGINEER — Karnataka High Court (2015-08-11)
- CHANDRAPRAKASH, v. CITY MUNICIPAL COUNCIL — Karnataka High Court (2015-08-11)
- THE COMMISSIONER OF INCOME TAX v. THE EXECUTIVE ENGINEER — Karnataka High Court (2015-08-11)
- THE COMMISSIONER OF INCOME TAX v. THE EXECUTIVE ENGINEER — Karnataka High Court (2015-08-11)
- H B PATIL S/O BHIMANAIK, v. THE STATE OF KARNATAKA, — Karnataka High Court (2015-08-11)