ACTING , . AMITAV K. GUPTA

548 recorded High Court judgment(s) · 2013–2018

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Courts

Jharkhand High Court

548

Disposal nature

Dismissed	215
Disposed Off	148
Allowed	66
Dissmiss For Default/Non-Prosecution	44
Dismissed as Withdrawn	43
Withdrawn	17
Infractous	7
Dismissed As Not Pressed	4

Recent judgments

UTTAM KUMAR HALDHAR v. THE STATE OF JHARKHAND THROUGH THE SECRETARY HUMAN RESORCES DEVELOPMENT DEPARTMENT AND ORS — Jharkhand High Court (2018-12-19)
RAMDEO PRASAD KUSHWAHA AND ORS v. THE STATE OF JHARKHAND AND ORS — Jharkhand High Court (2018-11-05)
Ms Maa Kali Alloys Udyog Private Limited Through Its Director Deepak Kumar Poddar v. Union Of India Through The Secretary Ministry Of Finance Deptt Of Revenue And Ors — Jharkhand High Court (2018-10-30)
MANSHA SINGH ALIAS RAJESH SINGH v. THE STATE OF JHARKHAND THROUGH THE PRINCIPLE SECRETARY REVENUE DEPARTMENT AND ORS — Jharkhand High Court (2018-10-01)
SUKDEO SAH v. EASTERN COALFIELDS LIMITED THROUGH ITS CHAIRMAN CUM MANAGING DIRECTOR — Jharkhand High Court (2018-08-10)
NAZIRA BIBI v. THE STATE OF JHARKHAND AND ORS — Jharkhand High Court (2018-08-10)
MURTINJAY MUKHERJEE v. UNION OF INDIA AND OTHERS — Jharkhand High Court (2018-08-10)
MEGHA ENGINEERING AND INFRASTRUCTRURES LTD THROUGHITS ASSOCIATE GENERAL MANAGER MR RAKESH RANJAN v. THE STATE OF JHARKHAND THROUGH ITS SECRETARY DEPARTMENT OF ENERGY — Jharkhand High Court (2018-08-10)
MEGHA ENGINEERING AND INFRASTRJUCTRURES LTD THROUGH ITS ASSOCIATE GENERAL MANAGER MR RAKESH RANJAN v. THE STATE OF JHARKHAND THROUGH ITS SECRETARY DEPARTMENT OF ENERGY — Jharkhand High Court (2018-08-10)
MEGHA ENGINEERING AND INFRASTRUCTRURES LTD THROUGH ITS ASSOCIATE GENERAL MANAGER MR RAKESH RANJAN v. THE STATE OF JHARKHAND THROUGH ITS SECRETARY DEPARTMENT OF ENERGY — Jharkhand High Court (2018-08-10)