(ACTING), . AJIT BORTHAKUR

80 recorded High Court judgment(s) · 2018–2019

Courts

Gauhati High Court

Disposed Of	47
Dismissed	21
Closed	6
Dismissed on withdrawal with liberty to approach again	3
Allowed	2
Dismissed For Non-prosecution	1

THE STATE OF ASSAM AND 2 ORS v. M/S JAGUNBARI TEA COMPANY — Gauhati High Court (2019-08-21)
THE STATE OF ASSAM AND 2 ORS v. M/S ISHWAR FOOD PRODUCTS PVT LTD — Gauhati High Court (2019-08-21)
THE STATE OF ASSAM AND 2 ORS v. M/S VISION ISPAT PVT LTD — Gauhati High Court (2019-08-21)
THE STATE OF ASSAM AND ANR v. M/S EVER ASSAM TEA PVT LTD — Gauhati High Court (2019-08-21)
SRI NILANJAN ROY CHOUDHURY v. SMT HIRAMONI TALUKDAR ROY CHOUDHURY — Gauhati High Court (2019-08-16)
SHRI J.M. THANGKHIEW, ADVOCATE v. THE STATE OF MEGHALAYA — Gauhati High Court (2019-08-16)
SRI UDAY BURAGOHAIN v. THE STATE OF ASSAM AND 3 ORS — Gauhati High Court (2019-06-27)
SRI ANIL RAJBONGSHI v. SMT PARUL RAJBONGSHI — Gauhati High Court (2019-06-19)
DR. DILIP PAUL v. STATE OF ASSAM AND 4 ORS — Gauhati High Court (2019-06-19)
PHARMACIST FORUM OF ASSAM v. THE STATE OF ASSSAM AND 5 ORS. — Gauhati High Court (2019-06-19)