ACTING . A.MUHAMED MUSTAQUE, . S.MANU

175 recorded High Court judgment(s) · 2023–2024

Courts

Disposal nature

Recent judgments

• MOHAN ABRAHAM v. STATE OF KERALA — Kerala High Court (2024-09-25)
• G VIGNESHWARAN v. THE DISTRICT POLICE CHIEF, ERNAKULAM RURAL — Kerala High Court (2024-08-07)
• THE UNION BANK OF INDIA, v. SASIKALA O.K, — Kerala High Court (2024-08-06)
• KICHU.K.RAVI v. STATE ENVIRONMENTAL IMPACT ASSESSMENT AUTHORITY — Kerala High Court (2024-08-06)
• THE SECRETARY v. THE ASSISTANT ENGINEER — Kerala High Court (2024-08-06)
• BHARAT SANCHAR NIGAM LIMITED v. UIVRCL LIMITED — Kerala High Court (2024-08-06)
• C.RAJEEV v. STATE OF KERALA, — Kerala High Court (2024-08-06)
• STATE OF KERALA v. A.P.HANEEFA — Kerala High Court (2024-08-06)
• SHAMSUDEEN P, v. THE AUTHORIZED OFFICER, — Kerala High Court (2024-08-06)
• SEETHIMARAKKARAKATH ALIKOYA WAKF v. TAHSILDAR, KOZHIKODE — Kerala High Court (2024-08-05)