LexACTING , A.GUNESHWAR SHARMA
180 recorded High Court judgment(s) · 2023–2023
Open in Lexace · Search this judge's casesCourts
| Manipur High Court | 180 |
Disposal nature
| Allowed | 84 |
| Disposed Off | 31 |
| Dismissed | 28 |
| Infructuous | 11 |
| Dismissed as withdrawn | 8 |
| Withdrawn | 7 |
| Closed | 6 |
| Condoned | 3 |
Recent judgments
- Shri Laishram Radhakishore Singh v. State Of Manipur And 2 Others — Manipur High Court (2023-10-19)
- Shri Laishram Radhakishore Singh v. State Of Manipur And 2 Others — Manipur High Court (2023-10-19)
- Dr Khomdon Singh Lisam v. State Of Manipur and Ors — Manipur High Court (2023-10-16)
- TANGKHUL KHARAR LONG (TANGKHUL SENIOR CITIZEN UNION) v. STATE GOVERNMENT AND 6 OTHERS — Manipur High Court (2023-10-16)
- TH. BIJETA DEVI v. UNION OF INDIA AND ANOTHER — Manipur High Court (2023-10-10)
- SHRI MEIBON PHAOMEI v. STATE OF MANIPUR — Manipur High Court (2023-10-10)
- TH. BIJETA DEVI v. UNION OF INDIA AND ANOTHER — Manipur High Court (2023-10-10)
- CHANAM SANAHANBI LEIMA AND 4 OTHERS v. THE INTERNATIONAL MEETEI FORUM — Manipur High Court (2023-10-10)
- K. SATRABATI DEVI v. KONGJENGBAM GUNABANTA SINGH AND 2 OTHERS — Manipur High Court (2023-10-05)
- Surinder Kaur v. Union Of India and 3 Ors — Manipur High Court (2023-10-05)