ACTING . A.DESAI, . SANDEEP N. BHATT

26 recorded High Court judgment(s) · 2021–2021

Courts

Gujarat High Court

56-DISPOSED AT ADMISSION STAGE	11
58-RULE ISSUED & RULE ABSOLUTE/ALLOWED @FH	7
35-ANY OTHER MODE @ ADM.STAGE	2
27-WITHDRAWN @ ADM.STAGE	2
44-PARTLY ALLOWED @ FH	2
47-DISPOSAL IN ANY OTHER MODE FH	1
38-RULE ABSOLUTE/ALLOWED @ FH	1

BABARBHAI MANSUKHBHAI VASAVA SINCE DECD. THROGH LEGAL HEIR SURAJBEN WD/O BABARBHAI VASAVA v. SONAL MISHRA, SECRETARY, NARMADA, WATER RESOURCES, WATER SUPPLY AND KALPSAR DEPARTMENT — Gujarat High Court (2021-10-28)
FIROZ @ ADIL HANIF JUNEJA SANDHI v. STATE OF GUJARAT — Gujarat High Court (2021-10-28)
PATEL AMRUTBHAI KHODIDAS THROUGH POA HOLDER PATEL ASHOKKUMAR CHIMANLAL v. ANJU SHARMA, IAS, PRINCIPAL SECRETARY TO GOVT. OF GUJARAT — Gujarat High Court (2021-10-27)
NASIMBANU INDRISHKHAN PATHAN v. B R DINDOR, DIVISIONAL CONTROLLER — Gujarat High Court (2021-10-26)
PRADIPKUMAR NAVNITLAL PATHAK v. JAYANTI S RAVI, IAS — Gujarat High Court (2021-10-26)
MASHRUBHAI BHURABHAI GAMARA v. Y. A. BALOCH, MANAGING DIRECTOR, AGRICULTURE MARKET AND RURAL FINANCE, GUJARAT STATE — Gujarat High Court (2021-10-25)
KANJIBHAI SHANABHAI PADHIYAR v. JAGDISH KUMAR S. GAMIT — Gujarat High Court (2021-10-25)
JASHUJI BABAJI VANZARA, THROUGH POA HARESHBHAI VRAJLAL RADADIYA v. RAJIVKUMAR GUPTA, THE SECRETARY, INDUSTRY AND MINES DEPARTMENT — Gujarat High Court (2021-10-25)
KALAJI @ KALIYO AATAJI DABHI v. STATE OF GUJARAT — Gujarat High Court (2021-10-21)
PRABHATBHAI SOMABHAI NAYAK v. STATE OF GUJARAT — Gujarat High Court (2021-10-21)