LexACTING . A.DESAI, . SAMIR J. DAVE
116 recorded High Court judgment(s) · 2021–2022
Open in Lexace · Search this judge's casesCourts
| Gujarat High Court | 116 |
Disposal nature
| 31-NOTICE DISCHARGED @ ADM.STAGE | 66 |
| 58-RULE ISSUED & RULE ABSOLUTE/ALLOWED @FH | 12 |
| 44-PARTLY ALLOWED @ FH | 6 |
| 27-WITHDRAWN @ ADM.STAGE | 6 |
| 36-MCA DISPOSED OF | 6 |
| 38-RULE ABSOLUTE/ALLOWED @ FH | 5 |
| 39-RULE DISCHARGED/DISMISSED @ FH | 5 |
| 26-DISMISSED @ ADM.STAGE | 4 |
Recent judgments
- ISHWARBHAI KHANABHAI SONARA v. STATE OF GUJARAT — Gujarat High Court (2022-03-10)
- GOVABHAI NAGJIBHAI RABARI v. STATE OF GUJARAT — Gujarat High Court (2022-03-10)
- DHRAGPALSINH PRUTHVISINH CHAUHAN v. STATE OF GUJARAT — Gujarat High Court (2022-03-10)
- BHIKHABHAI PRABHATBHAI RABARI v. STATE OF GUJARAT — Gujarat High Court (2022-03-10)
- STATE OF GUJARAT v. MAHESHBHAI SHANKERBHAI RATHERIA — Gujarat High Court (2022-03-10)
- STATE OF GUJARAT v. MALESHBHAI RAMSINGBHAI MARCHEDKAR (KANNAD) — Gujarat High Court (2022-03-10)
- PARESH KIRITBHAI BHAVSAR v. STATE OF GUJARAT — Gujarat High Court (2022-03-10)
- VISHAL VISHNUBHAI NAYAK v. STATE OF GUJARAT — Gujarat High Court (2022-03-10)
- NIRANJANSINH RAMNANDSINH RAJPUT v. STATE OF GUJARAT — Gujarat High Court (2022-03-10)
- SANJAYKUMAR ARJUNLAL JAIN v. Y. G. PARMAR, REGIONAL MANAGER, GUJARAT INDUSTRIAL DEVELOPMENT CORPORATION, SURAT — Gujarat High Court (2021-12-24)