ACTING . A.DESAI, . NISHA M. THAKORE

723 recorded High Court judgment(s) · 2022–2023

Courts

Gujarat High Court

723

56-DISPOSED AT ADMISSION STAGE	208
26-DISMISSED @ ADM.STAGE	173
38-RULE ABSOLUTE/ALLOWED @ FH	150
58-RULE ISSUED & RULE ABSOLUTE/ALLOWED @FH	65
35-ANY OTHER MODE @ ADM.STAGE	48
27-WITHDRAWN @ ADM.STAGE	39
36-MCA DISPOSED OF	18
39-RULE DISCHARGED/DISMISSED @ FH	7

HEENABEN BIPINBHAI PITHADIYA v. BIPINBHAI VRAJLAL PITHADIYA — Gujarat High Court (2023-02-14)
HAMIRBHAI S/O MAGANJI PARMAR (THAKOR) v. STATE OF GUJARAT — Gujarat High Court (2022-12-23)
STATE OF GUJARAT v. VINESH LALABHAI PARGI — Gujarat High Court (2022-12-23)
BHIKHABHAI MOHANBHAI VAGHELA v. K. V. MIYANI, COMMISSIONER (MID DAY MEALS AND SCHOOLS) — Gujarat High Court (2022-12-23)
DESHABHAI RAMABHAI DANGAR v. STATE OF GUJARAT THROUGH VINOD RAO, SECRETARY, EDUCATION DEPARTMENT — Gujarat High Court (2022-12-23)
BACHUBHAI AMRABHAI GADOL v. STATE OF GUJARAT — Gujarat High Court (2022-12-23)
MAHERAJBANU JAFARBHAI SISODIYA v. STATE OF GUJARAT — Gujarat High Court (2022-12-23)
LABDDHI POLY PLAST ENGINEERS THROUGH AUTHORISED PERSON DIMAN P ARVINDBHAISNAN v. ASWINKUMAR MOHANLAL GOHIL — Gujarat High Court (2022-12-22)
SARASPUR GAS SERVICE THROUGH ITS PROPRIETOR DEVANG DINKARRAI DESAI v. SHRI ABHISHEK RANJAN , REGIONAL PROVIDENT FUND COMMISSIONER 2 — Gujarat High Court (2022-12-22)
CHUNIBHAI NANJIBHAI BHANDERI v. MUKESH PURI, PRINCIPAL SECRETARY — Gujarat High Court (2022-12-22)