LexACTING . A.DESAI, . NIRZAR S. DESAI
164 recorded High Court judgment(s) · 2021–2021
Open in Lexace · Search this judge's casesCourts
| Gujarat High Court | 164 |
Disposal nature
| 56-DISPOSED AT ADMISSION STAGE | 94 |
| 27-WITHDRAWN @ ADM.STAGE | 16 |
| 35-ANY OTHER MODE @ ADM.STAGE | 12 |
| 58-RULE ISSUED & RULE ABSOLUTE/ALLOWED @FH | 9 |
| 39-RULE DISCHARGED/DISMISSED @ FH | 6 |
| 31-NOTICE DISCHARGED @ ADM.STAGE | 6 |
| 44-PARTLY ALLOWED @ FH | 5 |
| 47-DISPOSAL IN ANY OTHER MODE FH | 4 |
Recent judgments
- RAJIV RAMKARAN JATAV v. STATE OF GUJARAT — Gujarat High Court (2021-11-16)
- PATEL RAJUBHAI KANUBHAI v. STATE OF GUJARAT — Gujarat High Court (2021-11-16)
- JITENDRAGIRI MAHENDRAGIRI GOSWAMI v. STATE OF GUJARAT — Gujarat High Court (2021-11-16)
- RAJUBHAI VIRKUMAR YADAV v. STATE OF GUJARAT — Gujarat High Court (2021-11-16)
- DASHRATHGIRI SHANKARGIRI GOSWAMI v. STATE OF GUJARAT — Gujarat High Court (2021-11-16)
- CHETANSINGH BHIMBHA GOHIL v. STATE OF GUJARAT — Gujarat High Court (2021-10-29)
- SUJANSINGH DILUBHA GOHIL v. STATE OF GUJARAT — Gujarat High Court (2021-10-29)
- MOTIBHAI HARIBHAI RABARI (AAL) v. STATE OF GUJARAT — Gujarat High Court (2021-10-14)
- MANJULABEN SUMESHRA v. JAI PRAKASH SHIVHARE, PROJECT DIRECTOR, GUJARAT STATE AIDS CONTROL SOCIETY — Gujarat High Court (2021-10-14)
- STATE OF GUJARAT v. VAHJIBHAI DANABHAI RABARI — Gujarat High Court (2021-10-14)