ACTING . A.DESAI, . NIKHIL S. KARIEL

77 recorded High Court judgment(s) · 2020–2020

Courts

Gujarat High Court

58-RULE ISSUED & RULE ABSOLUTE/ALLOWED @FH	59
38-RULE ABSOLUTE/ALLOWED @ FH	11
27-WITHDRAWN @ ADM.STAGE	2
35-ANY OTHER MODE @ ADM.STAGE	1
47-DISPOSAL IN ANY OTHER MODE FH	1
39-RULE DISCHARGED/DISMISSED @ FH	1
36-MCA DISPOSED OF	1
31-NOTICE DISCHARGED @ ADM.STAGE	1

RAFIK ADAM SUMRA v. STATE OF GUJARAT — Gujarat High Court (2020-12-24)
STATE OF GUJARAT v. MAHESHBHAI VITTHALBHAI RATHODIYA — Gujarat High Court (2020-12-23)
STATE OF GUJARAT v. THAKOR (JADAV) SOMAJI CHEHUJI — Gujarat High Court (2020-12-23)
STATE OF GUJARAT v. MAHESHBHAI VITTHALBHAI RATHODIYA — Gujarat High Court (2020-12-23)
KULDEEPSINH HEMANTSINH ZALA v. STATE OF GUJARAT — Gujarat High Court (2020-12-23)
STATE OF GUJARAT v. MEHULBHAI @ HAKKO NAGINBHAI SIDDHPURA — Gujarat High Court (2020-12-21)
SUPREME NUTRI GRAIN PRIVATE LIMITED v. DENA BANK — Gujarat High Court (2020-12-18)
AMICHANDBHAI DESINGBHAI NAYAK v. STATE OF GUJARAT — Gujarat High Court (2020-12-18)
YASHINBHAI ISMAILBHAI MANDLI v. STATE OF GUJARAT — Gujarat High Court (2020-12-18)
RAKESH @ RAKESH MASTER MISHRILAL PRAJAPATI v. STATE OF GUJARAT — Gujarat High Court (2020-12-18)