ACTING . A.DESAI, . MAUNA M. BHATT

643 recorded High Court judgment(s) · 2022–2022

Courts

Gujarat High Court

643

38-RULE ABSOLUTE/ALLOWED @ FH	217
26-DISMISSED @ ADM.STAGE	101
39-RULE DISCHARGED/DISMISSED @ FH	75
56-DISPOSED AT ADMISSION STAGE	73
58-RULE ISSUED & RULE ABSOLUTE/ALLOWED @FH	65
53-ALLOWED / GRANTED @ ADM.STAGE	46
44-PARTLY ALLOWED @ FH	28
27-WITHDRAWN @ ADM.STAGE	13

MITTAL NANALAL UKANI v. THE HIGH COURT OF GUJARAT — Gujarat High Court (2022-10-20)
SAJJANKUMAR GIRDHARISINGH RATHORE v. MANUBHAI MEGHJIBHAI KHIMSURIA — Gujarat High Court (2022-10-20)
JAGRUTIBEN WD/O PRAKASHKUMAR AND D/O PUNAMCHAND MAKWANA HEIRS OF DECD.PRAKASHKUMAR SHIVABHAI PARMAR v. NARESH PRABHAT DUGARANI — Gujarat High Court (2022-10-20)
DINESHBHAI BHAGVANJIBHAI CHUDASAMA v. PASCHIM GUJARAT VIJ COMPANY LIMITED — Gujarat High Court (2022-10-19)
UNITED INDIA INSURANCE CO.LTD. v. LEGAL HEIRS AND REPRESENTATIVES OF DECD. PRADIPBHAI JERAMBHAI PATEL — Gujarat High Court (2022-10-19)
UNJHA NAGARPALIKA v. STATE OF GUJARAT — Gujarat High Court (2022-10-18)
ORIENTAL INSURANCE COMPANY LTD v. NEEMABEN ASHOKKUMAR MANKAR — Gujarat High Court (2022-10-18)
DISTRICT AGRICULTURE OFFICER v. GUJARAT STATE LABOUR FEDERATION — Gujarat High Court (2022-10-18)
STATE OF GUJARAT v. SHAMALBHAI C CHAUDHARY — Gujarat High Court (2022-10-18)
STATE OF GUJARAT v. JAKHRA UMAR LADAK — Gujarat High Court (2022-10-18)