ACTING . A.DESAI

12,124 recorded High Court judgment(s) · 2012–2023

Courts

Gujarat High Court

12124

38-RULE ABSOLUTE/ALLOWED @ FH	4183
58-RULE ISSUED & RULE ABSOLUTE/ALLOWED @FH	2380
27-WITHDRAWN @ ADM.STAGE	1751
56-DISPOSED AT ADMISSION STAGE	1470
40-WITHDRAWN @ FH	805
28-REJECTED @ ADM.STAGE	425
47-DISPOSAL IN ANY OTHER MODE FH	277
26-DISMISSED @ ADM.STAGE	239

CINELINE INDIA LIMITED v. KANKUBAG MALL LLP — Gujarat High Court (2023-07-14)
KALUBHAI RAMJIBHAI DATHIYA (AMENDMENT AS PER ORDER DATED 24.03.2023) v. MAHUVA NAGARPALIKA — Gujarat High Court (2023-03-24)
MOHMED RAHIS MOHMED SULEMAN SAIYED v. STATE OF GUJARAT — Gujarat High Court (2022-12-09)
GOPALBHAI VALJIBHAI VALA v. STATE OF GUJARAT — Gujarat High Court (2022-12-09)
RAGHUBHAI NATHABHAI DABHI v. STATE OF GUJARAT — Gujarat High Court (2022-11-11)
VISHAL KALUBHAI CHAUHAN v. STATE OF GUJARAT — Gujarat High Court (2022-10-21)
CHAITANYA @ CHETAN MAHENDRABHAI RAVAL v. STATE OF GUJARAT — Gujarat High Court (2022-10-14)
VIRPAL @ VIRU JAYSINH CHAVDA v. STATE OF GUJARAT — Gujarat High Court (2022-10-14)
RAHUL @ GANDO RAMESHBHAI BHUPATBHAI WEGDA v. STATE OF GUJARAT — Gujarat High Court (2022-09-23)
PREMSINGBHAI JITHRABHAI MANGABHAI VASUNIYA v. STATE OF GUJARAT — Gujarat High Court (2022-08-26)